Ganesh Gautam vs State Of U.P.
2011 Latest Caselaw 3989 ALL

Citation : 2011 Latest Caselaw 3989 ALL
Judgement Date : 20 August, 2011

Allahabad High Court

Ganesh Gautam vs State Of U.P. on 20 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12982 of 2011
 

 
Petitioner :- Ganesh Gautam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.C.Sinha
 
Respondent Counsel :- Govt. Advocate,Sudhir Kumar Agrawal
 

 
Hon'ble Shri Kant Tripathi,J.

Supplementary affidavit filed on behalf of the applicant is taken on record.

Put up on 25.08.2011 as fresh. In the meantime counter affidavit may be filed.

Order Date :- 20.8.2011

shailesh

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