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C/M Smt. Dharmraji Devi Ganga ... vs State Of U.P. And Others
2011 Latest Caselaw 3982 ALL

Citation : 2011 Latest Caselaw 3982 ALL
Judgement Date : 19 August, 2011

Allahabad High Court
C/M Smt. Dharmraji Devi Ganga ... vs State Of U.P. And Others on 19 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 47355 of 2011
 

 
Petitioner :- C/M Smt. Dharmraji Devi Ganga Prasad Singh U.M. Vidyalaya An
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- C.S.C.,Rajnish Kumar Srivastava
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Wednesday.

Order Date :- 19.8.2011

SRY

 

 

 
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