Nitya Nand Pachauri vs State Of U.P. & Another
2011 Latest Caselaw 3978 ALL

Citation : 2011 Latest Caselaw 3978 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Nitya Nand Pachauri vs State Of U.P. & Another on 19 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 228 of 1999
 

 
Petitioner :- Nitya Nand Pachauri
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Kripa Shankar Singh,Indra Kumar,J.P.S.Jadaun
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Arvind Kumar Tripathi,J.

Passed over on the illness slip of Sri J.P.S. Jadaun, one of the learned counsel for the applicant.

List in the next cause list.

Order Date :- 19.8.2011

Gss

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