Anil Kumar Bansal vs Shri Arun Dass Bansal And Others
2011 Latest Caselaw 3977 ALL

Citation : 2011 Latest Caselaw 3977 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Anil Kumar Bansal vs Shri Arun Dass Bansal And Others on 19 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 399 of 2009
 

 
Petitioner :- Anil Kumar Bansal
 
Respondent :- Shri Arun Dass Bansal And Others
 
Petitioner Counsel :- Ankush Tandon,Ashwani K. Misra
 
Respondent Counsel :- Vashistha Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Application No.............of 2011

The aforementioned application has been filed today on behalf of the appellant, inter-alia, praying that a week's further time be granted for filing the paper book. Registry is directed to give appropriate number to the said application.

Having regard to the averments made in the aforementioned application, a week's further time is granted to the learned counsel for the appellant for filing paper book.

List along with connected matter on 30th August, 2011.

Order Date :- 19.8.2011