Raghuveer Singh ?& Others vs State Of U.P.& Others
2011 Latest Caselaw 3975 ALL

Citation : 2011 Latest Caselaw 3975 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Raghuveer Singh ?& Others vs State Of U.P.& Others on 19 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL REVISION No. - 2660 of 2004
 

 
Petitioner :- Raghuveer Singh ?& Others
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Shiv Nath Singh,Rajesh Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Passed over on the illness slip of Sri Ravesh Kumar Singh, one of the learned counsel for the applicants.

List in the next cause list.

Order Date :- 19.8.2011

Gss

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