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Anil Kuamr Bansal vs Arjun Das Bansal And Another
2011 Latest Caselaw 3972 ALL

Citation : 2011 Latest Caselaw 3972 ALL
Judgement Date : 19 August, 2011

Allahabad High Court
Anil Kuamr Bansal vs Arjun Das Bansal And Another on 19 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3633 of 2008
 

 
Petitioner :- Anil Kuamr Bansal
 
Respondent :- Arjun Das Bansal And Another
 
Petitioner Counsel :- Swapnil Kumar,A.K.Mishra,H.R. Mishra
 
Respondent Counsel :- Rakesh Kumar,Rahul.Sripat,Vimlendu Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Application No.............of 2011

    The aforementioned application has been filed today on behalf of the appellant, inter-alia, praying that a week's further time be granted for filing the paper book. Registry is directed to give appropriate number to the said application.

    Having regard to the averments made in the aforementioned application, a week's further time is granted to the learned counsel for the appellant for filing paper book.

    List along with connected matter on 30th August, 2011.

Order Date :- 19.8.2011

NS

 

 

 
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