Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Anand Dubey @ Nanhe vs State Of U.P.
2011 Latest Caselaw 3970 ALL

Citation : 2011 Latest Caselaw 3970 ALL
Judgement Date : 19 August, 2011

Allahabad High Court
Anand Dubey @ Nanhe vs State Of U.P. on 19 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16906 of 2011
 

 
Petitioner :- Anand Dubey @ Nanhe
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.S. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Counter affidavit filed today is taken on record.

List in the next cause list, in the meantime, rejoinder affidavit may be filed.

Order Date :- 19.8.2011

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter