Baburam vs State Of U.P.
2011 Latest Caselaw 3965 ALL

Citation : 2011 Latest Caselaw 3965 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Baburam vs State Of U.P. on 19 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6588 of 2011
 

 
Petitioner :- Baburam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K.Yadav,Ganesh Yadav,Gorakh Yadav
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Counter affidavit filed today is taken on record.

List in the next cause list. By that time rejoinder affidavit, if any, may be filed.

Order Date :- 19.8.2011

Gss

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