Rashid Khan vs State Of U.P. And Another
2011 Latest Caselaw 3961 ALL

Citation : 2011 Latest Caselaw 3961 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Rashid Khan vs State Of U.P. And Another on 19 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 1666 of 2005
 

 
Petitioner :- Rashid Khan
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Vishnu Kumar,B.N.Agarwal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Passed over on the illness slip of Sri Sanjay Srivastava, one of the learned counsel for the applicant.

List in the next cause list.

Order Date :- 19.8.2011

Gss

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