Bal Mukund Singh vs State Of U.P.
2011 Latest Caselaw 3960 ALL

Citation : 2011 Latest Caselaw 3960 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Bal Mukund Singh vs State Of U.P. on 19 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 971 of 1999
 

 
Petitioner :- Bal Mukund Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ram Niwas Singh,V.K.Chandel
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request made by learned counsel for the applicant, list this case in the next cause list.

Order Date :- 19.8.2011

Gss

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