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Ravindra Alias Ravi Alias Veeshu vs State Of U.P.
2011 Latest Caselaw 3956 ALL

Citation : 2011 Latest Caselaw 3956 ALL
Judgement Date : 19 August, 2011

Allahabad High Court
Ravindra Alias Ravi Alias Veeshu vs State Of U.P. on 19 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1065 of 2011
 

 
Petitioner :- Ravindra Alias Ravi Alias Veeshu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manoj Vashisth
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned counsel for the applicant, list this case in the next cause list.

Order Date :- 19.8.2011

Gss

 

 

 
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