Kanhaiya Sharma vs State Of U.P.
2011 Latest Caselaw 3951 ALL

Citation : 2011 Latest Caselaw 3951 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Kanhaiya Sharma vs State Of U.P. on 19 August, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 
Criminal Misc. Correction Application No.241244 of 2011
 
In
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14672 of 2011
 

 
Petitioner :- Kanhaiya Sharma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A. Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shyam Shankar Tiwari,J.

Learned counsel for applicant is permitted to correct the memo of bail application in respect of case crime number.

Correction application is allowed. Necessary correction has been made in the order dated 1.7.2011. Office is directed to correct the certified copy of the order if already issued.

Order Date :- 19.8.2011

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