Citation : 2011 Latest Caselaw 3948 ALL
Judgement Date : 19 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- APPLICATION U/S 482 No. - 166 of 1999 Petitioner :- Mool Chand And Others Respondent :- State Of U.P. & Another Petitioner Counsel :- P.K.Singh Respondent Counsel :- Govt. Advocate,A.B.L.Gaur Hon'ble Arvind Kumar Tripathi,J.
Passed over on the illness slip of Sri P.K. Singh, learned counsel for the applicant.
List in the next cause list.
Order Date :- 19.8.2011
Gss
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