Smt. Ishra Devi vs State Of U.P.
2011 Latest Caselaw 3943 ALL

Citation : 2011 Latest Caselaw 3943 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Smt. Ishra Devi vs State Of U.P. on 19 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4882 of 2011
 

 
Petitioner :- Smt. Ishra Devi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Virendra Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Heard learned counsel for the appellant and the learned AGA and perused the impugned judgement.

Admit.

Summon the lower court's record through special messenger.

Put up on 5th September 2011 as fresh for hearing on the bail prayer.

Order Date :- 19.8.2011

shailesh

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