B.K. Pawar vs State Of U.P.
2011 Latest Caselaw 3941 ALL

Citation : 2011 Latest Caselaw 3941 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

B.K. Pawar vs State Of U.P. on 19 August, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Criminal Misc. Correction Application No.234755 of 2011
 
In
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17386 of 2011
 

 
Petitioner :- B.K. Pawar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.K. Tiwari,Deepak Rana
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Shyam Shankar Tiwari,J.

Correction application is allowed. Necessary correction has been made in the order dated 4.8.2011. Office is directed to correct the certified copy of the order if already issued.

Order Date :- 19.8.2011

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