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Abdul Kayum And Another vs Virampal And Others
2011 Latest Caselaw 3906 ALL

Citation : 2011 Latest Caselaw 3906 ALL
Judgement Date : 18 August, 2011

Allahabad High Court
Abdul Kayum And Another vs Virampal And Others on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2818 of 2011
 

 
Petitioner :- Abdul Kayum And Another
 
Respondent :- Virampal And Others
 
Petitioner Counsel :- S.N. Jaiswal
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out. None is present for the appellants.

Put up as fresh on 3rd September, 2011.

Order Date :- 18.8.2011

NS

 

 

 
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