Citation : 2011 Latest Caselaw 3899 ALL
Judgement Date : 18 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2826 of 2011 Petitioner :- Icici Lombard General Insurance Co. Ltd. Respondent :- Smt. Mridula Agarwal And Others Petitioner Counsel :- Rahul Sahai Respondent Counsel :- Komal Mehrotra Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 8th September, 2011.
Order Date :- 18.8.2011
NS
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