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Bajaj Allianz General Insurance ... vs Mahendra Yadav And Another
2011 Latest Caselaw 3897 ALL

Citation : 2011 Latest Caselaw 3897 ALL
Judgement Date : 18 August, 2011

Allahabad High Court
Bajaj Allianz General Insurance ... vs Mahendra Yadav And Another on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 984 of 2011
 

 
Petitioner :- Bajaj Allianz General Insurance Co. Limited
 
Respondent :- Mahendra Yadav And Another
 
Petitioner Counsel :- Baleshwar Chaturvedi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out. None is present for the appellant.

Put up as fresh on 14th September, 2011.

Order Date :- 18.8.2011

NS

 

 

 
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