Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Manager, Icici Lombard General ... vs Smt. Rumali Devi And Others
2011 Latest Caselaw 3894 ALL

Citation : 2011 Latest Caselaw 3894 ALL
Judgement Date : 18 August, 2011

Allahabad High Court
Manager, Icici Lombard General ... vs Smt. Rumali Devi And Others on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2830 of 2011
 

 
Petitioner :- Manager, Icici Lombard General Insurance Co. Ltd.
 
Respondent :- Smt. Rumali Devi And Others
 
Petitioner Counsel :- Amit Manohar
 
Respondent Counsel :- Suresh Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    Case called out. None is present for the appellant.

    Put up as fresh on 1st September, 2011.

    Interim order, as contained in the order dated 21st July, 2011, will continue to remain operative till the next date fixed in the matter.

Order Date :- 18.8.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter