Shiv Kumar Singh S/O Late Gaya ... vs State Of U.P. And Others
2011 Latest Caselaw 3874 ALL

Citation : 2011 Latest Caselaw 3874 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Shiv Kumar Singh S/O Late Gaya ... vs State Of U.P. And Others on 17 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46796 of 2011
 

 
Petitioner :- Shiv Kumar Singh S/O Late Gaya Prasad Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kripa Shanker Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 31907 of 2010.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 17.8.2011

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