Citation : 2011 Latest Caselaw 3864 ALL
Judgement Date : 17 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 519 of 1997 Petitioner :- The New India Assurance Co.Ltd. Respondent :- Saurabh Agarwal & Another Petitioner Counsel :- Amresh Sinha Respondent Counsel :- Madhav Jain,Anil Kumar Srivastava Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made on behalf of Sri Amresh Sinha, lerned counsel for the appellant, the case along with connected matter is passed over for the day.
Order Date :- 17.8.2011
NS
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