Citation : 2011 Latest Caselaw 3863 ALL
Judgement Date : 17 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4159 of 2011 Petitioner :- Pradeep Kumar Tiwari Respondent :- State Of U.P. And Others Petitioner Counsel :- Ajatshatru Pandey Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
The lower court's record has not been received so far. Issue reminder for transmission of the same through special messenger.
Put up on 1st September 2011 as fresh.
Order Date :- 17.8.2011
shailesh
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