Arun Kumar Gupta vs Chairman And Administrator,Ram ...
2011 Latest Caselaw 3859 ALL

Citation : 2011 Latest Caselaw 3859 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Arun Kumar Gupta vs Chairman And Administrator,Ram ... on 17 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46813 of 2011
 

 
Petitioner :- Arun Kumar Gupta
 
Respondent :- Chairman And Administrator,Ram Ganga Command And Others
 
Petitioner Counsel :- Kripa Shanker Singh,Purnendu Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 17.8.2011

Download the LatestLaws.com Mobile App