Citation : 2011 Latest Caselaw 3857 ALL
Judgement Date : 17 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 7785 of 2011 Petitioner :- Ramjeet And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Rakesh Kumar Porwal Respondent Counsel :- C. S. C. Hon'ble Rajes Kumar,J.
List after three weeks. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue.
Order Date :- 17.8.2011
OP
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