Saraya Distillery, Sardar Nagar vs State Of U.P.
2011 Latest Caselaw 3856 ALL

Citation : 2011 Latest Caselaw 3856 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Saraya Distillery, Sardar Nagar vs State Of U.P. on 17 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 506 of 1993
 

 
Petitioner :- Saraya Distillery, Sardar Nagar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.C.Budhwar,Neeraj Sharma
 
Respondent Counsel :- S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made on behalf of Sri Neeraj Sharma, learned counsel for the appellant, and Sri S.P. Kesarwani, learned standing counsel appearing for the respondent, the case is directed to be listed on 25.8.2011.

Order Date :- 17.8.2011

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