Vinod Kumar Diwedi S/O Shri Kamla ... vs State Of U.P. And Others
2011 Latest Caselaw 3853 ALL

Citation : 2011 Latest Caselaw 3853 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Vinod Kumar Diwedi S/O Shri Kamla ... vs State Of U.P. And Others on 17 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46639 of 2011
 

 
Petitioner :- Vinod Kumar Diwedi S/O Shri Kamla Prasad Diwedi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sharad Chandra Upadhyay
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner is challenging the select list but the persons, who have been selected in the list, have not been made party in the writ petition.

The petitioner is permitted to implead the persons, who have been selected, as per the select list.

Put up on 24.8.2011 as fresh.

Order Date :- 17.8.2011

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