Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Vimlesh Kumari vs Rajnikant
2011 Latest Caselaw 3852 ALL

Citation : 2011 Latest Caselaw 3852 ALL
Judgement Date : 17 August, 2011

Allahabad High Court
Smt. Vimlesh Kumari vs Rajnikant on 17 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 118 of 1998
 

 
Petitioner :- Smt. Vimlesh Kumari
 
Respondent :- Rajnikant
 
Petitioner Counsel :- Rajiv Gupta
 
Respondent Counsel :- Manu Saxena,Ajit Kumar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

S/Sri Ajit Kumar and Manu Saxena, Advocates,  have sent illness slip.

The case along with conected matters, is passed over for the day.

Order Date :- 17.8.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter