Citation : 2011 Latest Caselaw 3850 ALL
Judgement Date : 17 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 789 of 1992 Petitioner :- State Of U.P. Respondent :- Vijay Kumar Talwar Petitioner Counsel :- S.C. Respondent Counsel :- Dinesh Kakkar,A.S.Kapoor,Anoop Trivedi,Mukesh Kumar,Mukesh Prasad,Murlidhar,Pradeep Kumar,U.N. Sharma Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made on behalf of Sri S.P. Kesarwani, learned standing counsel appearing for the appellant, the case is directed to be listed on 25.8.2011.
Order Date :- 17.8.2011
NS
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