Sohanveer Singh And 79 Ors vs State Of U.P.Thru Principal ...
2011 Latest Caselaw 3849 ALL

Citation : 2011 Latest Caselaw 3849 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Sohanveer Singh And 79 Ors vs State Of U.P.Thru Principal ... on 17 August, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 5687 of 2004
 

 
Petitioner :- Sohanveer Singh And 79 Ors
 
Respondent :- State Of U.P.Thru Principal Secretary Transport Dept.& 4 Ors
 
Petitioner Counsel :- C.B Pandey
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

List revised. None appears to press the petition. The writ petition is dismissed for non-prosecution. Interim order if any, stands discharged.

Order Date :- 17.8.2011

Rajneesh AR-PS)

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