Major Dr. Imtiaz Hasan vs State Of U.P. Through The ...
2011 Latest Caselaw 3847 ALL

Citation : 2011 Latest Caselaw 3847 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Major Dr. Imtiaz Hasan vs State Of U.P. Through The ... on 17 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 846 of 1995
 

 
Petitioner :- Major Dr. Imtiaz Hasan
 
Respondent :- State Of U.P. Through The Collector Agra.
 
Petitioner Counsel :- Madhav Jain
 
Respondent Counsel :- S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On joint prayer made by the learned counsel for the parties, the case is passed over for the day.

Order Date :- 17.8.2011

Download the LatestLaws.com Mobile App