Paras Nath vs Collector,Varanasi
2011 Latest Caselaw 3845 ALL

Citation : 2011 Latest Caselaw 3845 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Paras Nath vs Collector,Varanasi on 17 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 248 of 1996
 

 
Petitioner :- Paras Nath
 
Respondent :- Collector,Varanasi
 
Petitioner Counsel :- R.N.Singh,A.K. Rai
 
Respondent Counsel :- Sc,S.K. Dwivedi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri A.K. Rai, learned counsel for the appellant, has sent illness slip. The cases of Sri Sankhata Rai, learned counsel appearing for the appellant in connected First Appeal No.441 of 1997, are reported to be adjourned till 31st August, 2011.

List along along with connected matters after adjournment.

Order Date :- 17.8.2011

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