Raja Kisan & Another vs Nathu Khan & Others
2011 Latest Caselaw 3838 ALL

Citation : 2011 Latest Caselaw 3838 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Raja Kisan & Another vs Nathu Khan & Others on 17 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 559 of 1999
 

 
Petitioner :- Raja Kisan & Another
 
Respondent :- Nathu Khan & Others
 
Petitioner Counsel :- R.C. Singh
 
Respondent Counsel :- Anshu Chaudhary
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Cases of Sri Anshu Chaudhary, Advocate, are reported to be adjourned till 20.8.2011. List along with connected matter after adjournment.

Order Date :- 17.8.2011

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