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Jamil And Others vs State Of U.P.
2011 Latest Caselaw 3821 ALL

Citation : 2011 Latest Caselaw 3821 ALL
Judgement Date : 16 August, 2011

Allahabad High Court
Jamil And Others vs State Of U.P. on 16 August, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4423 of 2011
 

 
Petitioner :- Jamil And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Samir Garg
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.

List immediately after the expiry of the aforesaid period.

Order Date :- 16.8.2011

shailesh

 

 

 
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