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Radhey Shyam And Others vs State Of U.P.
2011 Latest Caselaw 3812 ALL

Citation : 2011 Latest Caselaw 3812 ALL
Judgement Date : 16 August, 2011

Allahabad High Court
Radhey Shyam And Others vs State Of U.P. on 16 August, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4128 of 2011
 

 
Petitioner :- Radhey Shyam And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dhirendra Kumar Srivastav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Lower court's record has not been received.

Office is directed to procure the same through special messenger and put up on 25.08.2011 as fresh.

Order Date :- 16.8.2011

shailesh

 

 

 
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