Sunil Kumar vs State Of U.P.
2011 Latest Caselaw 3807 ALL

Citation : 2011 Latest Caselaw 3807 ALL
Judgement Date : 16 August, 2011

Allahabad High Court

Sunil Kumar vs State Of U.P. on 16 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14097 of 2011
 

 
Petitioner :- Sunil Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dr. Arun Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Heard learned counsel for the applicant and the learned AGA and perused the record.

On the request of Dr. Arun Srivastava, learned counsel for the applicant, put up on 05.09.2011 as fresh.

Order Date :- 16.8.2011

shailesh

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