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Smt. Neetu Zindal vs State Of U.P. And Others
2011 Latest Caselaw 3800 ALL

Citation : 2011 Latest Caselaw 3800 ALL
Judgement Date : 16 August, 2011

Allahabad High Court
Smt. Neetu Zindal vs State Of U.P. And Others on 16 August, 2011
Bench: Amar Saran, Shyam Shankar Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14467 of 2011
 

 
Petitioner :- Smt. Neetu Zindal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dheeraj Singh Bohra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

Case called out. None appeared for the petitioner. The case is passed over.

Order Date :- 16.8.2011

RU

 

 

 
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