Fakhrey Alam vs State Of U.P.
2011 Latest Caselaw 3799 ALL

Citation : 2011 Latest Caselaw 3799 ALL
Judgement Date : 16 August, 2011

Allahabad High Court

Fakhrey Alam vs State Of U.P. on 16 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20821 of 2011
 

 
Petitioner :- Fakhrey Alam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ghanshyam Joshi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case on 19.8.2011 as fresh.

Order Date :- 16.8.2011

Gss

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