Citation : 2011 Latest Caselaw 3794 ALL
Judgement Date : 16 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9405 of 2011 Petitioner :- Amresh Yadav Respondent :- State Of U.P. Petitioner Counsel :- Abhishek Kumar,Sanjay Kumar Singh Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
As requested by the learned counsel for the applicant, list in the next cause list.
Order Date :- 16.8.2011
shailesh
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