Constable No. 47216 Badshah Ram vs State Of U.P. & Others
2011 Latest Caselaw 3792 ALL

Citation : 2011 Latest Caselaw 3792 ALL
Judgement Date : 16 August, 2011

Allahabad High Court

Constable No. 47216 Badshah Ram vs State Of U.P. & Others on 16 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46448 of 2011
 

 
Petitioner :- Constable No. 47216 Badshah Ram
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Udai Chandani,Amrit Raj Chaurasiya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 16.8.2011

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