Citation : 2011 Latest Caselaw 3791 ALL
Judgement Date : 16 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19077 of 2011 Petitioner :- Man Singh Respondent :- State Of U.P. Petitioner Counsel :- S.K. Upadhyay,V.K. Upadhyay Respondent Counsel :- Govt.Advocate Hon'ble Shashi Kant Gupta,J.
List has been revised. None appears on behalf of the applicant to press this bail application.
Let it be listed in ordinary course.
Order Date :- 16.8.2011
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