Mahesh Chandra Yadav {State} vs State Of U.P.
2011 Latest Caselaw 3770 ALL

Citation : 2011 Latest Caselaw 3770 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Mahesh Chandra Yadav {State} vs State Of U.P. on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 493 of 1991
 

 
Petitioner :- Mahesh Chandra Yadav {State}
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A.R. Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned Standing Counsel prays for and is allowed two weeks' time to file objection, if any, on the application for condonation of delay and recall of order dated 11.5.2011.

List thereafter.

Order Date :- 12.8.2011

Manish/

Download the LatestLaws.com Mobile App