Walister vs State Of U.P.
2011 Latest Caselaw 3768 ALL

Citation : 2011 Latest Caselaw 3768 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Walister vs State Of U.P. on 12 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20763 of 2011
 

 
Petitioner :- Walister
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.P. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

The present bail application has been filed for bail under section 304 IPC.

It is not cognizable by this court. It is under the category of major bail. It has wrongly been listed before this court.

Put up this case as fresh if possible on 17.8.2011 before appropriate court.

Order Date :- 12.8.2011

Gss

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