Professor Mrittunjay ... vs Executive Council B.H.U. ...
2011 Latest Caselaw 3767 ALL

Citation : 2011 Latest Caselaw 3767 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Professor Mrittunjay ... vs Executive Council B.H.U. ... on 12 August, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 28790 of 2004
 

 
Petitioner :- Professor Mrittunjay Bhattacharyya
 
Respondent :- Executive Council B.H.U. Varanasi & Another
 
Petitioner Counsel :- G.K.Singh,V.K.Singh
 
Respondent Counsel :- V.K.Upadhyaya
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Dismissed. For order see our order of dated passed in Writ Petition No.32101 of 2004.

Order Date :- 12.8.2011

SP/

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