Mahendra Patap Sahi vs Additional District Judge ...
2011 Latest Caselaw 3764 ALL

Citation : 2011 Latest Caselaw 3764 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Mahendra Patap Sahi vs Additional District Judge ... on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 682 of 2008
 

 
Petitioner :- Mahendra Patap Sahi
 
Respondent :- Additional District Judge Sultanpur And 3 Ors.
 
Petitioner Counsel :- Rajnish Kumar
 
Respondent Counsel :- C.S.C.,Shailesh Pathak
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 12.8.2011

Manish/

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