C/M Lala Ram Kumar Inter College, ... vs State Of U.P. Thru Secretary ...
2011 Latest Caselaw 3761 ALL

Citation : 2011 Latest Caselaw 3761 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

C/M Lala Ram Kumar Inter College, ... vs State Of U.P. Thru Secretary ... on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 753 of 2011
 

 
Petitioner :- C/M Lala Ram Kumar Inter College, Patranga Faizabad & Anr.
 
Respondent :- State Of U.P. Thru Secretary Secondary Education & Ors.
 
Petitioner Counsel :- A.M. Tripathi,Diwakar S. Kaushik
 
Respondent Counsel :- C.S.C.,A.P. Singh Vishen,D.S. Kaushik
 

 
Hon'ble Ritu Raj Awasthi,J.

Sri A.P. Singh Vishen, learned counsel for the respondent, is reported to be ill today.

List in the next cause list before appropriate Bench. The matter shall not be treated as tide up.

Till the next date of listing, the interim order shall continue.

Order Date :- 12.8.2011

Manish/

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