St. Marry Senior Secondary School ... vs State Of U.P. And Others
2011 Latest Caselaw 3760 ALL

Citation : 2011 Latest Caselaw 3760 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

St. Marry Senior Secondary School ... vs State Of U.P. And Others on 12 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 28482 of 2011
 

 
Petitioner :- St. Marry Senior Secondary School And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Kumar Khanna
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list along with connected writ petitions, showing the names of respective counsels along with cause title, and amongst the said connected writ petitions, writ petition No.33818 of 2009 be treated as leading case.

Order Date :- 12.8.2011

SRY

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