H.S.Singh vs State Of U.P. And Ors.
2011 Latest Caselaw 3759 ALL

Citation : 2011 Latest Caselaw 3759 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

H.S.Singh vs State Of U.P. And Ors. on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2103 of 1991
 

 
Petitioner :- H.S.Singh
 
Respondent :- State Of U.P. And Ors.
 
Respondent Counsel :- C S C
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned Standing Counsel prays for and is allowed two weeks' time to file objection, if any, on the application for condonation of delay and recall of order dated 11.2.2011.

List thereafter.

Order Date :- 12.8.2011

Manish/

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