C/M Shri Amar Sanskrit Vidyalaya ... vs State Of U.P. And Others
2011 Latest Caselaw 3751 ALL

Citation : 2011 Latest Caselaw 3751 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

C/M Shri Amar Sanskrit Vidyalaya ... vs State Of U.P. And Others on 12 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25415 of 2011
 

 
Petitioner :- C/M Shri Amar Sanskrit Vidyalaya Khejuri And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.P. Yadav
 
Respondent Counsel :- C.S.C.,P.C. Pandey
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list. By that time, Sri Prem Chandra Pandey, Advocate shall furnish specific details in respect of the fact as to since when salary bills are being submitted under the signature of his client vis-a-vis both the institutions.

Order Date :- 12.8.2011

SRY

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