Mahendra Kumar Gupta ... vs State Of U.P.Through Secy. Public ...
2011 Latest Caselaw 3746 ALL

Citation : 2011 Latest Caselaw 3746 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Mahendra Kumar Gupta ... vs State Of U.P.Through Secy. Public ... on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- REVIEW PETITION No. - 172 of 2011
 

 
Petitioner :- Mahendra Kumar Gupta 1904(S/S)2011
 
Respondent :- State Of U.P.Through Secy. Public Works Deptt. Lko.And Ors.
 
Petitioner Counsel :- Shashi Prakash Singh,Savitra Vardhan Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

Issue notice to opposite parties.

List in the next cause list.

Order Date :- 12.8.2011

Manish/

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