C/M Kunwar Jagdish Prasad ... vs State Of U.P. And Others
2011 Latest Caselaw 3731 ALL

Citation : 2011 Latest Caselaw 3731 ALL
Judgement Date : 11 August, 2011

Allahabad High Court

C/M Kunwar Jagdish Prasad ... vs State Of U.P. And Others on 11 August, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 45642 of 2011
 

 
Petitioner :- C/M Kunwar Jagdish Prasad Uchchattar Madhyamik Vidyalaya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vinod Sinha,Mahesh Sharma
 
Respondent Counsel :- C.S.C.,A.K.Yadav
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, connect this petition with Writ Petition No.34644 of 2003 and list on the date fixed. In the meantime, the respondents may file the counter affidavit.

Order Date :- 11.8.2011

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